Abhishek Singhal And Others vs Moradabad Development Authority
2016 Latest Caselaw 604 ALL

Citation : 2016 Latest Caselaw 604 ALL
Judgement Date : 15 March, 2016

Allahabad High Court

Abhishek Singhal And Others vs Moradabad Development Authority on 15 March, 2016

Bench: Sudhir Agarwal, Rakesh Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL No. - 250 of 2012
 

 
Appellant :- Abhishek Singhal And Others
 
Respondent :- Moradabad Development Authority
 
Counsel for Appellant :- Gopal Misra
 
Counsel for Respondent :- P.K. Singh
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Rakesh Srivastava,J.

Passed over for the day on account of illness of Sri Gopal Misra learned counsel for the appellants and Sri P.K. Singh learned counsel for respondent.

Order Date :- 15.3.2016

Pravin

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