Head Const. Tp 280 Satya Narayan ... vs State Of U.P. Through Prin. Secy. ...
2016 Latest Caselaw 595 ALL

Citation : 2016 Latest Caselaw 595 ALL
Judgement Date : 15 March, 2016

Allahabad High Court

Head Const. Tp 280 Satya Narayan ... vs State Of U.P. Through Prin. Secy. ... on 15 March, 2016

Bench: Ritu Raj Awasthi




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 5
 

 
Case :- SERVICE SINGLE No. - 815 of 2012
 

 
Petitioner :- Head Const. Tp 280 Satya Narayan Pandey
 
Respondent :- State Of U.P. Through Prin. Secy. Deptt. Of Home Lko. & Ors.
 
Counsel for Petitioner :- Sudhir Kumar Mishra,Anupam Shukla
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ritu Raj Awasthi,J.

It is informed that the pleadings have been exchanged and the matter is to be heard finally.

List for final disposal at an early date.

Order Date :- 15.3.2016

Santosh/-

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