Pravin Kumar vs State Of U.P.Through ...
2016 Latest Caselaw 594 ALL

Citation : 2016 Latest Caselaw 594 ALL
Judgement Date : 15 March, 2016

Allahabad High Court

Pravin Kumar vs State Of U.P.Through ... on 15 March, 2016

Bench: Ritu Raj Awasthi




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 5
 

 
Case :- SERVICE SINGLE No. - 5236 of 2012
 

 
Petitioner :- Pravin Kumar
 
Respondent :- State Of U.P.Through Secy.Secondary Edu. Civil Sectt.& Ors.
 
Counsel for Petitioner :- Ran Vijay Singh
 
Counsel for Respondent :- C.S.C.,R.B.S.Rathore,Sanjai Kumar
 

 
Hon'ble Ritu Raj Awasthi,J.

It is informed that the pleadings have been exchanged and the matter is to be heard finally.

List for final disposal at an early date.

Order Date :- 15.3.2016

Santosh/-

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