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Shri Thakur Janki Balllabh Ji ... vs Shri Deo Das And Another
2016 Latest Caselaw 59 ALL

Citation : 2016 Latest Caselaw 59 ALL
Judgement Date : 8 March, 2016

Allahabad High Court
Shri Thakur Janki Balllabh Ji ... vs Shri Deo Das And Another on 8 March, 2016
Bench: Sudhir Agarwal, Ram Surat (Maurya)



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL No. - 826 of 2012
 

 
Appellant :- Shri Thakur Janki Balllabh Ji Maharaj Virajman Evam Thakur
 
Respondent :- Shri Deo Das And Another
 
Counsel for Appellant :- Dr. H.N. Tripathi,Manu Saxena,Mohit Kumar, Ajit Kumar
 
Counsel for Respondent :- Akhilesh Kumar Mishra,S.V. Goswami,Sandeep Saxena
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ram Surat Ram (Maurya),J.

Passed over for the day on account of illness of Sri Ajit Kumar learned counsel for the appellant.

Order Date :- 8.3.2016

Pravin

 

 

 
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