Smt. Chandrawati And Another vs Adesh Kuamr And Others
2016 Latest Caselaw 582 ALL

Citation : 2016 Latest Caselaw 582 ALL
Judgement Date : 15 March, 2016

Allahabad High Court

Smt. Chandrawati And Another vs Adesh Kuamr And Others on 15 March, 2016

Bench: Sudhir Agarwal, Rakesh Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 345 of 2009
 

 
Appellant :- Smt. Chandrawati And Another
 
Respondent :- Adesh Kuamr And Others
 
Counsel for Appellant :- Nigamendra Shukla
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Rakesh Srivastava,J.

1. Steps taken.

2. Office shall verify and proceed accordingly.

Order Date :- 15.3.2016

Pravin

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