Ganga Saran vs Jagmal Singh & Others
2016 Latest Caselaw 576 ALL

Citation : 2016 Latest Caselaw 576 ALL
Judgement Date : 15 March, 2016

Allahabad High Court

Ganga Saran vs Jagmal Singh & Others on 15 March, 2016

Bench: Sudhir Agarwal, Rakesh Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL No. - 487 of 2010
 
Appellant :- Ganga Saran
 
Respondent :- Jagmal Singh & Others
 
Counsel for Appellant :- Dr. Hridyawati Mishra,M.A. Qadeer
 
Counsel for Respondent :- Vinod Sinha,Mahesh Sharma
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Rakesh Srivastava,J.

1. It appears from record that respondents no. 2 and 3 have not been served notice.

2. Let fresh steps be taken to serve respondents no. 2 and 3 by registered post A.D. as well as Courier as approved by Office Memorandum dated 15.12.2015 under Order V, Rule 9 (3) C.P.C. within a week.

Order Date :- 15.3.2016

Pravin

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