U.P. State Industrial ... vs Kishori Lal & Others
2016 Latest Caselaw 575 ALL

HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 
Civil Misc. Delay Condonation Application No. 73000 of 2016
 
In
 
Case :- FIRST APPEAL No. - 680 of 2005
 
Appellant :- U.P. State Industrial Development
 
Respondent :- Kishori Lal & Others
 
Counsel for Appellant :- Ms. Usha Kiran
 
Counsel for Respondent :- S.K. Lal,M. Vardhan
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Rakesh Srivastava,J.

1. Issue notice to proposed legal heirs  of respondent no. 3 by registered post A.D. as well as Courier as approved by Office Memorandum dated 15.12.2015 under Order V, Rule 9(3) C.P.C. returnable at an early date.

2. Steps be taken within a week.

Order Date :- 15.3.2016

Pravin

Civil Misc. Substitution Application No. 73002 of 2016

In

Case :- FIRST APPEAL No. - 680 of 2005

Appellant :- U.P. State Industrial Development

Respondent :- Kishori Lal & Others

Counsel for Appellant :- Ms. Usha Kiran

Counsel for Respondent :- S.K. Lal,M. Vardhan

Hon'ble Sudhir Agarwal,J.

Hon'ble Rakesh Srivastava,J.

1. Issue notice to proposed legal heirs  of respondent no. 3 by registered post A.D. as well as Courier as approved by Office Memorandum dated 15.12.2015 under Order V, Rule 9(3) C.P.C. returnable at an early date.

2. Steps be taken within a week.

Order Date :- 15.3.2016

Pravin