Ramesh Kumar Singh vs Gulab Sonkar & Others
2016 Latest Caselaw 574 ALL

Citation : 2016 Latest Caselaw 574 ALL
Judgement Date : 15 March, 2016

Allahabad High Court

Ramesh Kumar Singh vs Gulab Sonkar & Others on 15 March, 2016

Bench: Sudhir Agarwal, Rakesh Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL No. - 331 of 2010
 

 
Appellant :- Ramesh Kumar Singh
 
Respondent :- Gulab Sonkar & Others
 
Counsel for Appellant :- Tarun Tiwari,Arvind Kuamr Tiwari,Praveen Tiwari
 
Counsel for Respondent :- Anoop Banerjee
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Rakesh Srivastava,J.

Passed over for the day on account of illness of Sri Arvind Kumar Tiwari learned counsel for the appellant.

Order Date :- 15.3.2016

Pravin

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