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Gaya Prasad Yadav vs State Of U.P. Through Prin. Secy. ...
2016 Latest Caselaw 573 ALL

Citation : 2016 Latest Caselaw 573 ALL
Judgement Date : 15 March, 2016

Allahabad High Court
Gaya Prasad Yadav vs State Of U.P. Through Prin. Secy. ... on 15 March, 2016
Bench: Ritu Raj Awasthi



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 5
 

 
Case :- SERVICE SINGLE No. - 5703 of 2014
 

 
Petitioner :- Gaya Prasad Yadav
 
Respondent :- State Of U.P. Through Prin. Secy. Deptt. Of Home Lko. & Ors.
 
Counsel for Petitioner :- Amit Bose,Abhishek Bose
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ritu Raj Awasthi,J.

List on 05.04.2016.

On that date, the record, as directed earlier, shall be produced.

Order Date :- 15.3.2016

Santosh/-

 

 

 
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