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Rt. Rev. S.R. Cutting Bishop Of ... vs Simon Massey & Others
2016 Latest Caselaw 572 ALL

Citation : 2016 Latest Caselaw 572 ALL
Judgement Date : 15 March, 2016

Allahabad High Court
Rt. Rev. S.R. Cutting Bishop Of ... vs Simon Massey & Others on 15 March, 2016
Bench: Sudhir Agarwal, Rakesh Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL No. - 514 of 2008
 

 
Appellant :- Rt. Rev. S.R. Cutting Bishop Of Agra & Others
 
Respondent :- Simon Massey & Others
 
Counsel for Appellant :- Pratik J. Nagar
 
Counsel for Respondent :- Y.K. Srivastava
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Rakesh Srivastava,J.

1. Despite time having been granted for filing paper book vide order dated 11.01.2016, no paper book has been filed till date.

2. As prayed, one month and no more time is allowed to file paper book.

3. Interim order, if any, in operation shall remain operative till the next date of listing.

Order Date :- 15.3.2016

Pravin

 

 

 
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