Smt.Pushpa Bijlani vs Uttar Pradesh Power Corporation ...
2016 Latest Caselaw 570 ALL

Citation : 2016 Latest Caselaw 570 ALL
Judgement Date : 15 March, 2016

Allahabad High Court

Smt.Pushpa Bijlani vs Uttar Pradesh Power Corporation ... on 15 March, 2016

Bench: Ritu Raj Awasthi




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 5
 

 
Case :- SERVICE SINGLE No. - 2283 of 2011
 

 
Petitioner :- Smt.Pushpa Bijlani
 
Respondent :- Uttar Pradesh Power Corporation Ltd.Through Its Director
 
Counsel for Petitioner :- Satya Prakash
 
Counsel for Respondent :- Sanchit S.Asthana,Amit Singh Bhadauria,Shikhar Srivastava,Shiv Mohan Solanki,Som Kartik,Som Nath
 

 
Hon'ble Ritu Raj Awasthi,J.

Learned counsel for petitioner is reported to be on sanctioned leave.

Adjourned.

List again.

Order Date :- 15.3.2016

Santosh/-

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