Masjid Subhan Ganda And Another vs Sewa Ram
2016 Latest Caselaw 563 ALL

Citation : 2016 Latest Caselaw 563 ALL
Judgement Date : 15 March, 2016

Allahabad High Court

Masjid Subhan Ganda And Another vs Sewa Ram on 15 March, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 1042 of 2015
 

 
Appellant :- Masjid Subhan Ganda And Another
 
Respondent :- Sewa Ram
 
Counsel for Appellant :- Shamim Ahmad,M.A. Qadeer
 
Counsel for Respondent :- Ajay Singh Sengar,Anil Kumar
 

 
Hon'ble Pramod Kumar Srivastava,J.

Put up this matter day after tomorrow i.e. 17.03.2016 as unlisted.

Order Date :- 15.3.2016

Sanjeev

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