Smt. Poonam Tripathi & Another vs Mukhya Nagar Adhikari & Others
2016 Latest Caselaw 552 ALL

Citation : 2016 Latest Caselaw 552 ALL
Judgement Date : 15 March, 2016

Allahabad High Court

Smt. Poonam Tripathi & Another vs Mukhya Nagar Adhikari & Others on 15 March, 2016

Bench: Sudhir Agarwal, Rakesh Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 1868 of 2010
 

 
Appellant :- Smt. Poonam Tripathi & Another
 
Respondent :- Mukhya Nagar Adhikari & Others
 
Counsel for Appellant :- Lalta Prasad Tiwari
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Rakesh Srivastava,J.

1. Despite order dated 20.01.2016 steps have not been taken.

2. As prayed, three days and no more time is allowed to take steps failing which this appeal shall stand dismissed for want of prosecution under Chapter XII Rule 4 of Allahabad High Court Rules, 1952 without any further reference to the Court.

Order Date :- 15.3.2016

Pravin

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