Mangal @ Prince Singh vs State Of U.P.
2016 Latest Caselaw 55 ALL

Citation : 2016 Latest Caselaw 55 ALL
Judgement Date : 8 March, 2016

Allahabad High Court

Mangal @ Prince Singh vs State Of U.P. on 8 March, 2016

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 852 of 2016
 

 
Applicant :- Mangal @ Prince Singh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Sanjai Kumar Pandey
 
Counsel for Opposite Party :- Govt. Advocate,R B Singh
 

 
Hon'ble Bachchoo Lal,J.

On the request of the learned counsel for the applicant, list in the next cause list.

Order Date :- 8.3.2016

Download the LatestLaws.com Mobile App