Moradabad Development Authority vs Khursheed Alam & Others
2016 Latest Caselaw 548 ALL

Citation : 2016 Latest Caselaw 548 ALL
Judgement Date : 15 March, 2016

Allahabad High Court

Moradabad Development Authority vs Khursheed Alam & Others on 15 March, 2016

Bench: Sudhir Agarwal, Rakesh Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL No. - 260 of 1994
 

 
Appellant :- Moradabad Development Authority
 
Respondent :- Khursheed Alam & Others
 
Counsel for Appellant :- P.K.Singh
 
Counsel for Respondent :- K.S.Chaudhary,Ramesh Singh,Yasharth
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Rakesh Srivastava,J.

1. Passed over for the day on account of illness of Sri P.K. Singh learned counsel for appellant.

2. This matter earlier has also been adjourned.

3. Put up day after tomorrow i.e. on 17.03.2016.

Order Date :- 15.3.2016

Pravin

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