Raja Ram vs State
2016 Latest Caselaw 542 ALL

Citation : 2016 Latest Caselaw 542 ALL
Judgement Date : 15 March, 2016

Allahabad High Court

Raja Ram vs State on 15 March, 2016

Bench: Vinod Kumar Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL REVISION No. - 154 of 1993
 

 
Revisionist :- Raja Ram
 
Opposite Party :- State
 
Counsel for Revisionist :- P.C. Srivastava,R.K. Srivastava
 
Counsel for Opposite Party :- AGA,S.K. Dubey
 

 
Hon'ble Vinod Kumar Misra,J.

Passed over on the illness slip of Shri P.C.Srivastava, learned counsel for the revisionist.

Order Date :- 15.3.2016

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