Munna Lodh vs State Of Up
2016 Latest Caselaw 53 ALL

Citation : 2016 Latest Caselaw 53 ALL
Judgement Date : 8 March, 2016

Allahabad High Court

Munna Lodh vs State Of Up on 8 March, 2016

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 1784 of 2016
 

 
Applicant :- Munna Lodh
 
Opposite Party :- State Of Up
 
Counsel for Applicant :- Neeta Singh Chandel,Quraisha Khatoon
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Learned A.G.A prays for and is granted four weeks' time to file counter affidavit.

Rejoinder affidavit may be filed within one week thereafter.

List thereafter.

Order Date :- 8.3.2016

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