Arvind Yadav vs State Of U.P.
2016 Latest Caselaw 522 ALL

Citation : 2016 Latest Caselaw 522 ALL
Judgement Date : 15 March, 2016

Allahabad High Court

Arvind Yadav vs State Of U.P. on 15 March, 2016

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 9153 of 2015
 

 
Applicant :- Arvind Yadav
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Om Prakash Yadav,Ved Prakash Yadav
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Counter affidavit filed by learned A.G.A. on behalf of State be taken on record.

Learned counsel for the applicant prays for and is granted one week's time to file rejoinder affidavit.

List thereafter.

Order Date :- 15.3.2016

Jitendra

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