Zahir Ali vs State Of U.P.
2016 Latest Caselaw 52 ALL

Citation : 2016 Latest Caselaw 52 ALL
Judgement Date : 8 March, 2016

Allahabad High Court

Zahir Ali vs State Of U.P. on 8 March, 2016

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 10238 of 2015
 

 
Applicant :- Zahir Ali
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Pawan Kumar Mishra
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Counter affidavit filed by learned A.G.A. on behalf of State be taken on record.

Learned counsel for the applicant prays for and is granted one week's time to file rejoinder affidavit.

List thereafter.

Order Date :- 8.3.2016

Jitendra

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