Citation : 2016 Latest Caselaw 515 ALL
Judgement Date : 15 March, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 2007 of 2016 Applicant :- Anurag Pal Opposite Party :- State Of Up Counsel for Applicant :- Krishna Kumar Singh Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
Learned A.G.A prays for and is granted four weeks' time to file counter affidavit.
Rejoinder affidavit may be filed within one week thereafter.
List thereafter.
Order Date :- 15.3.2016
A.
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