Kamal Singh And 4 Others vs State Of U.P. And Another
2016 Latest Caselaw 513 ALL

Citation : 2016 Latest Caselaw 513 ALL
Judgement Date : 15 March, 2016

Allahabad High Court

Kamal Singh And 4 Others vs State Of U.P. And Another on 15 March, 2016

Bench: Suneet Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 58
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 1613 of 2016
 

 
Petitioner :- Kamal Singh And 4 Others
 
Respondent :- State Of U.P. And Another
 
Counsel for Petitioner :- Sanjay Kumar
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Suneet Kumar,J.

Learned counsel for the applicant states that he does not want to press the petition.

In this view of the matter, the petition is dismissed as not pressed.

Order Date :- 15.3.2016

sfa/

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