Indra Pal vs State Of U.P.
2016 Latest Caselaw 511 ALL

Citation : 2016 Latest Caselaw 511 ALL
Judgement Date : 15 March, 2016

Allahabad High Court

Indra Pal vs State Of U.P. on 15 March, 2016

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 10462 of 2015
 

 
Applicant :- Indra Pal
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Lalji Prasad Shukla
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the applicant submits that he does not want to press this bail application and it may be dismissed as not pressed.

Accordingly, this bail application is dismissed as not pressed.

Order Date :- 15.3.2016

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