Sharma Ji @ Bhikky Lal Sharma vs State Of U.P. And 2 Others
2016 Latest Caselaw 504 ALL

Citation : 2016 Latest Caselaw 504 ALL
Judgement Date : 14 March, 2016

Allahabad High Court

Sharma Ji @ Bhikky Lal Sharma vs State Of U.P. And 2 Others on 14 March, 2016

Bench: Bala Krishna Narayana, Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 14571 of 2015
 

 
Petitioner :- Sharma Ji @ Bhikky Lal Sharma
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Rahul Sahai
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Bala Krishna Narayana,J.

Hon'ble Naheed Ara Moonis,J.

Learned counsel for the petitioner prays for and is allowed two weeks time to file rejoinder affidavit.

List immediately after two weeks.

Interim order granted earlier shall continue till the next date of listing.

Order Date :- 14.3.2016

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