Suchit Singhal vs State Of U.P. And 3 Others
2016 Latest Caselaw 500 ALL

Citation : 2016 Latest Caselaw 500 ALL
Judgement Date : 14 March, 2016

Allahabad High Court

Suchit Singhal vs State Of U.P. And 3 Others on 14 March, 2016

Bench: Bala Krishna Narayana, Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 5411 of 2016
 

 
Petitioner :- Suchit Singhal
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Ajatshatru Pandey
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Bala Krishna Narayana,J.

Hon'ble Naheed Ara Moonis,J.

As prayed, put up on 15.3.2016.

Order Date :- 14.3.2016

Download the LatestLaws.com Mobile App