Citation : 2016 Latest Caselaw 50 ALL
Judgement Date : 8 March, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 10476 of 2015 Applicant :- Jitendra Shukla ( Second Bail ) Opposite Party :- State Of U.P. Counsel for Applicant :- Arvind Kumar Mishra,Rama Pati Shukla Counsel for Opposite Party :- Govt. Advocate,Sushil Kr. Singh Hon'ble Bachchoo Lal,J.
On the request of learned counsel for the applicant, list after two weeks.
Order Date :- 8.3.2016
Jitendra
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