Kaptan Singh vs State Of U.P.
2016 Latest Caselaw 498 ALL

Citation : 2016 Latest Caselaw 498 ALL
Judgement Date : 14 March, 2016

Allahabad High Court

Kaptan Singh vs State Of U.P. on 14 March, 2016

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CRIMINAL REVISION No. - 101 of 1995
 

 
Revisionist :- Kaptan Singh
 
Opposite Party :- State Of U.P.
 
Counsel for Revisionist :- B.R. Singh
 
Counsel for Opposite Party :- .../Govt. Advocate
 

 
Hon'ble Sudhir Agarwal,J.

As requested list in the next cause list along with lower Court record.

Order Date :- 14.3.2016

Pravin

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