Ganga Sahai Shakya vs State Of U.P. And 6 Others
2016 Latest Caselaw 496 ALL

Citation : 2016 Latest Caselaw 496 ALL
Judgement Date : 14 March, 2016

Allahabad High Court

Ganga Sahai Shakya vs State Of U.P. And 6 Others on 14 March, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 7486 of 2016
 

 
Petitioner :- Ganga Sahai Shakya
 
Respondent :- State Of U.P. And 6 Others
 
Counsel for Petitioner :- Vijay Shanker Chaurasia
 
Counsel for Respondent :- C.S.C.,Raghvendra Pratap Singh,Ram Autar Verma
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned counsel for the B.S.A. has received the instruction, which is taken on record.

He prays for and is granted a week's time to file counter affidavit.

List in the next cause list.

Learned counsel for the petitioner shall supply the number of the writ petition filed by the respondent no.7.

Order Date :- 14.3.2016

Download the LatestLaws.com Mobile App