Uttar Pradesh Power Transmission ... vs State Of U.P. & 4 Others
2016 Latest Caselaw 495 ALL

Citation : 2016 Latest Caselaw 495 ALL
Judgement Date : 14 March, 2016

Allahabad High Court

Uttar Pradesh Power Transmission ... vs State Of U.P. & 4 Others on 14 March, 2016

Bench: Tarun Agarwala, Vinod Kumar Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- WRIT - C No. - 68428 of 2015
 

 
Petitioner :- Uttar Pradesh Power Transmission Corporation Ltd. & Another
 
Respondent :- State Of U.P. & 4 Others
 
Counsel for Petitioner :- Pankaj Kumar Shukla
 
Counsel for Respondent :- C.S.C.,Satendra Pratap Singh
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Vinod Kumar Misra,J.

Two weeks time is allowed to the learned counsel for the petitioner to file rejoinder affidavit.

List thereafter.

Order Date :- 14.3.2016

(Vinod Kumar Misra,J) (Tarun Agarwala,J)

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