Ram Kumar Rana vs State Of U.P. Through ...
2016 Latest Caselaw 491 ALL

Citation : 2016 Latest Caselaw 491 ALL
Judgement Date : 14 March, 2016

Allahabad High Court

Ram Kumar Rana vs State Of U.P. Through ... on 14 March, 2016

Bench: Ritu Raj Awasthi




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 5
 

 
Case :- SERVICE SINGLE No. - 322 of 2011
 

 
Petitioner :- Ram Kumar Rana
 
Respondent :- State Of U.P. Through Secy.Lucknow And Ors.
 
Counsel for Petitioner :- G.K.Pandey,G.K.Pandey,R.R.Pandey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ritu Raj Awasthi,J.

Adjourned on the reported illness of Mr. G.K. Pandey, learned counsel for petitioner.

List again.

Order Date :- 14.3.2016

Santosh/-

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