Rajesh Kumar vs State Of U.P. Through Prin. Secy. ...
2016 Latest Caselaw 488 ALL

Citation : 2016 Latest Caselaw 488 ALL
Judgement Date : 14 March, 2016

Allahabad High Court

Rajesh Kumar vs State Of U.P. Through Prin. Secy. ... on 14 March, 2016

Bench: Ritu Raj Awasthi




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 5
 

 
Case :- SERVICE SINGLE No. - 5705 of 2012
 

 
Petitioner :- Rajesh Kumar
 
Respondent :- State Of U.P. Through Prin. Secy. Deptt. Of Agriculture Lko.
 
Counsel for Petitioner :- Ram Raj,Vivek Srivastava
 
Counsel for Respondent :- C.S.C.,Shamshad Alam
 

 
Hon'ble Ritu Raj Awasthi,J.

Adjourned on the request of learned counsel for petitioner.

List in the week commencing 28.3.2016.

Interim order, if any, shall continue till next date of listing.

Order Date :- 14.3.2016

Santosh/-

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