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Dr. Rakshpal Singh Tyagi vs State Of U.P. And 4 Others
2016 Latest Caselaw 486 ALL

Citation : 2016 Latest Caselaw 486 ALL
Judgement Date : 14 March, 2016

Allahabad High Court

Dr. Rakshpal Singh Tyagi vs State Of U.P. And 4 Others on 14 March, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 4974 of 2016
 

 
Petitioner :- Dr. Rakshpal Singh Tyagi
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Alok Dwivedi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned counsel for the petitioner prays for and is granted a week's time to file rejoinder affidavit.

List this case on 04.04.2016 among top ten cases. Parties are at liberty to make a mention on the said to take up the case out of turn.

The interim order is extended till the next date of listing.

Order Date :- 14.3.2016

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Dr. Rakshpal Singh Tyagi vs State Of U.P. And 4 Others
2016 Latest Caselaw 486 ALL

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Dr. Rakshpal Singh Tyagi vs State Of U.P. And 4 Others2016 Latest Caselaw 486 ALL

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Dr. Rakshpal Singh Tyagi vs State Of U.P. And 4 Others
2016 Latest Caselaw 486 ALL