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Raj Kumar Srivastava vs State Of U.P. Thru. Secy. Revenue ...
2016 Latest Caselaw 485 ALL

Citation : 2016 Latest Caselaw 485 ALL
Judgement Date : 14 March, 2016

Allahabad High Court
Raj Kumar Srivastava vs State Of U.P. Thru. Secy. Revenue ... on 14 March, 2016
Bench: Ritu Raj Awasthi



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 5
 

 
Case :- SERVICE SINGLE No. - 3337 of 2011
 

 
Petitioner :- Raj Kumar Srivastava
 
Respondent :- State Of U.P. Thru. Secy. Revenue Dpett. Civil Sectt. & Ors.
 
Counsel for Petitioner :- Rakesh Kumar Misra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ritu Raj Awasthi,J.

Adjourned on the reported illness of Mr. Rakesh Kumar Misra, learned counsel for petitioner.

List again.

Order Date :- 14.3.2016

Santosh/-

 

 

 
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