Dr. Yogendra Singh vs State Of U.P. And 4 Others
2016 Latest Caselaw 481 ALL

Citation : 2016 Latest Caselaw 481 ALL
Judgement Date : 14 March, 2016

Allahabad High Court

Dr. Yogendra Singh vs State Of U.P. And 4 Others on 14 March, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 4003 of 2016
 

 
Petitioner :- Dr. Yogendra Singh
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Jitendra Kumar Srivastava,R.K. Ojha
 
Counsel for Respondent :- C.S.C.,Kuldeep Singh Chahar
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

List this case in the next cause list.

Order Date :- 14.3.2016

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