Mahendra Verma vs State Of U.P.
2016 Latest Caselaw 48 ALL

Citation : 2016 Latest Caselaw 48 ALL
Judgement Date : 8 March, 2016

Allahabad High Court

Mahendra Verma vs State Of U.P. on 8 March, 2016

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 10243 of 2015
 

 
Applicant :- Mahendra Verma
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ram Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the applicant prays for and is granted 15 days' time to file rejoinder affidavit.

List thereafter.

Order Date :- 8.3.2016

Jitendra

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