Ajai Kumar Ojha vs State Of U.P. Through Secy. Deptt. ...
2016 Latest Caselaw 477 ALL

Citation : 2016 Latest Caselaw 477 ALL
Judgement Date : 14 March, 2016

Allahabad High Court

Ajai Kumar Ojha vs State Of U.P. Through Secy. Deptt. ... on 14 March, 2016

Bench: Ritu Raj Awasthi




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 5
 

 
Case :- SERVICE SINGLE No. - 6015 of 2013
 

 
Petitioner :- Ajai Kumar Ojha
 
Respondent :- State Of U.P. Through Secy. Deptt. Of Secondary Edu. Lko. &
 
Counsel for Petitioner :- Anand Mani Tripathi
 
Counsel for Respondent :- C.S.C.,Dr.Ravi Kumar Mishar,Ram Nayak Tripathi,Suresh Chandra Srivastava
 

 
Hon'ble Ritu Raj Awasthi,J.

Learned counsel for petitioner prays for and is granted two weeks' time to file rejoinder affidavit.

List thereafter.

Interim order, if any, shall continue till next date of listing.

Order Date :- 14.3.2016

Santosh/-

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