Rajmani Yadav & 65 Others vs State Of U.P. Thru. ...
2016 Latest Caselaw 476 ALL

Citation : 2016 Latest Caselaw 476 ALL
Judgement Date : 14 March, 2016

Allahabad High Court

Rajmani Yadav & 65 Others vs State Of U.P. Thru. ... on 14 March, 2016

Bench: Ritu Raj Awasthi




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 5
 

 
Case :- SERVICE SINGLE No. - 5445 of 2013
 

 
Petitioner :- Rajmani Yadav & 65 Others
 
Respondent :- State Of U.P. Thru. Prin.Secy.,Lok Nirman Vibhag, & 6 Others
 
Counsel for Petitioner :- A.M. Tripathi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ritu Raj Awasthi,J.

It is informed that the pleadings have been exchanged and the matter is to be heard finally.

Learned Additional Chief Standing Counsel wants time to go thorough the relevant judgments in order to assist the Court properly. On his request, the case is adjourned today.

List for final disposal at an early date.

Order Date :- 14.3.2016

Santosh/-

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