Smt. Kanchan Lata Singh vs State Of U.P. Through Prin. Secy. ...
2016 Latest Caselaw 475 ALL

Citation : 2016 Latest Caselaw 475 ALL
Judgement Date : 14 March, 2016

Allahabad High Court

Smt. Kanchan Lata Singh vs State Of U.P. Through Prin. Secy. ... on 14 March, 2016

Bench: Ritu Raj Awasthi




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 5
 

 
Case :- SERVICE SINGLE No. - 6744 of 2012
 

 
Petitioner :- Smt. Kanchan Lata Singh
 
Respondent :- State Of U.P. Through Prin. Secy. Basic Edu. Deptt. Lko. & O
 
Counsel for Petitioner :- Abhinandan Kumar Pandey,Amar Nath Dubey,Raj Kumar Mishra,Ramesh Pandey,Vinay Prakash Tiwari
 
Counsel for Respondent :- C.S.C.,Prashant Arora
 

 
Hon'ble Ritu Raj Awasthi,J.

List this case along with Writ Petition No. 6267 (SS) of 2012.

Order Date :- 14.3.2016

Santosh/-

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