Akhilesh Chandra Shukla vs The U.P. State Bridge Corporation ...
2016 Latest Caselaw 471 ALL

Citation : 2016 Latest Caselaw 471 ALL
Judgement Date : 14 March, 2016

Allahabad High Court

Akhilesh Chandra Shukla vs The U.P. State Bridge Corporation ... on 14 March, 2016

Bench: Ritu Raj Awasthi




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 5
 

 
Case :- SERVICE SINGLE No. - 764 of 2011
 

 
Petitioner :- Akhilesh Chandra Shukla
 
Respondent :- The U.P. State Bridge Corporation Ltd.Lucknow And Ors.
 
Counsel for Petitioner :- Dharmesh Sinha,D.K. Tripathi
 
Counsel for Respondent :- A.K.Singh,Ajai Kumar Singh
 

 
Hon'ble Ritu Raj Awasthi,J.

It is informed that the pleadings have been exchanged and the matter is ripe for final disposal.

List this case for final disposal at an early date.

Order Date :- 14.3.2016

Santosh/-

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