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Rasheed Ahmad Siddiqui vs The State Of U.P. Through Prin. ...
2016 Latest Caselaw 470 ALL

Citation : 2016 Latest Caselaw 470 ALL
Judgement Date : 14 March, 2016

Allahabad High Court
Rasheed Ahmad Siddiqui vs The State Of U.P. Through Prin. ... on 14 March, 2016
Bench: Ritu Raj Awasthi



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 5
 

 
Case :- SERVICE SINGLE No. - 2378 of 2014
 

 
Petitioner :- Rasheed Ahmad Siddiqui
 
Respondent :- The State Of U.P. Through Prin. Secy. Revenue Deptt. Lko. Or
 
Counsel for Petitioner :- Brijesh Kumar Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ritu Raj Awasthi,J.

It is informed that the pleadings have been exchanged and the matter is to be heard finally.

List for final disposal at an early date.

Interim order shall continue till next date of listing in this matter as well as in connected matters. 

Order Date :- 14.3.2016

Santosh/-

 

 

 
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