Pradeep Sharma vs State Of U.P.
2016 Latest Caselaw 47 ALL

Citation : 2016 Latest Caselaw 47 ALL
Judgement Date : 8 March, 2016

Allahabad High Court

Pradeep Sharma vs State Of U.P. on 8 March, 2016

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 1770 of 2016
 

 
Applicant :- Pradeep Sharma
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Neeraj Sahu
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Sri Hari Narayan Singh, Advocate has filed vakalatnama on behalf of the complainant be taken on record.

Learned counsel for the complainant prays for and is granted one week time to file counter affidavit.

List on 18.3.2016.

Order Date :- 8.3.2016

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