Awdhesh Kumar Singh vs The Commissioner Of Central ...
2016 Latest Caselaw 467 ALL

Citation : 2016 Latest Caselaw 467 ALL
Judgement Date : 14 March, 2016

Allahabad High Court

Awdhesh Kumar Singh vs The Commissioner Of Central ... on 14 March, 2016

Bench: Tarun Agarwala, Vinod Kumar Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- CENTRAL EXCISE APPEAL No. - 75 of 2013
 

 
Appellant :- Awdhesh Kumar Singh
 
Respondent :- The Commissioner Of Central Customs
 
Counsel for Appellant :- Punit Kumar Upadhyay
 
Counsel for Respondent :- B.K.S. Raghuvanshi
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Vinod Kumar Misra,J.

Passed over on the request of learned counsel for the appellant.

Order Date :- 14.3.2016

(Vinod Kumar Misra,J) (Tarun Agarwala,J)

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