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Sudhir Kumar vs Smt. Seema
2016 Latest Caselaw 464 ALL

Citation : 2016 Latest Caselaw 464 ALL
Judgement Date : 14 March, 2016

Allahabad High Court
Sudhir Kumar vs Smt. Seema on 14 March, 2016
Bench: Sudhir Agarwal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CRIMINAL REVISION No. - 3121 of 2003
 

 
Revisionist :- Sudhir Kumar
 
Opposite Party :- Smt. Seema
 
Counsel for Revisionist :- S.K. Tyagi
 
Counsel for Opposite Party :- A.G.A.,R.P. Singh
 

 
Hon'ble Sudhir Agarwal,J.

Passed over for the day on account of illness of Sri S.K. Tyagi learned counsel for the revisionist.

Order Date :- 14.3.2016

Pravin

 

 

 
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