Santosh Verma vs The State Of U.P.
2016 Latest Caselaw 458 ALL

Citation : 2016 Latest Caselaw 458 ALL
Judgement Date : 14 March, 2016

Allahabad High Court

Santosh Verma vs The State Of U.P. on 14 March, 2016

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 9767 of 2015
 

 
Applicant :- Santosh Verma
 
Opposite Party :- The State Of U.P.
 
Counsel for Applicant :- Rajedra Pratap Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Counter affidavit filed on behalf of State be taken on record.

Learned counsel for the applicant prays for and is granted one week's time to file rejoinder affidavit.

List thereafter.

Order Date :- 14.3.2016

Jitendra

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