Ganga Prasad & Others vs State Of U.P. & Others
2016 Latest Caselaw 456 ALL

Citation : 2016 Latest Caselaw 456 ALL
Judgement Date : 14 March, 2016

Allahabad High Court

Ganga Prasad & Others vs State Of U.P. & Others on 14 March, 2016

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CRIMINAL REVISION No. - 594 of 2003
 

 
Revisionist :- Ganga Prasad & Others
 
Opposite Party :- State Of U.P. & Others
 
Counsel for Revisionist :- Mithilesh Kumar Tiwari
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Sudhir Agarwal,J.

1. Second consecutive adjournment has been sought on account of illness by Sri Mithilesh Kumar Tiwari learned counsel for the revisionists.

2. List peremptorily in the next cause list.

Order Date :- 14.3.2016

Pravin

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