Nandu Pal & Others vs State Of U.P. & Another
2016 Latest Caselaw 455 ALL

Citation : 2016 Latest Caselaw 455 ALL
Judgement Date : 14 March, 2016

Allahabad High Court

Nandu Pal & Others vs State Of U.P. & Another on 14 March, 2016

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CRIMINAL REVISION No. - 592 of 2003
 

 
Revisionist :- Nandu Pal & Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Revisionist :- Ashok Kumar Srivastava,Dhirendra Kr. Srivastava
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Sudhir Agarwal,J.

1. Second consecutive adjournment has been sought on account of illness by Sri Ashok Kumar Srivastava learned counsel for the revisionists.

2. List peremptorily in the next cause list.

Order Date :- 14.3.2016

Pravin

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