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Shyam Bihari Rawat vs State Of U.P.
2016 Latest Caselaw 45 ALL

Citation : 2016 Latest Caselaw 45 ALL
Judgement Date : 8 March, 2016

Allahabad High Court
Shyam Bihari Rawat vs State Of U.P. on 8 March, 2016
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 279 of 2016
 

 
Applicant :- Shyam Bihari Rawat
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ajay Kumar Misra,Anil Kumar Mishra
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Rejoinder affidavit has been filed on behalf of the applicant be taken on record.

On the request of the learned counsel for the applicant, list in the next cause list.

Order Date :- 8.3.2016

A.

 

 

 
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