Balveer @ Barailla vs State Of U.P.
2016 Latest Caselaw 447 ALL

Citation : 2016 Latest Caselaw 447 ALL
Judgement Date : 14 March, 2016

Allahabad High Court

Balveer @ Barailla vs State Of U.P. on 14 March, 2016

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CRIMINAL REVISION No. - 2891 of 2003
 
Revisionist :- Balveer @ Barailla
 
Opposite Party :- State Of U.P.
 
Counsel for Revisionist :- Rajiv Gupta,A.K. Dixit,Amit Misra,Dilip Kumar
 
Counsel for Opposite Party :- Govt. Advocate,U.C. Misra
 

 
Hon'ble Sudhir Agarwal,J.

List before another Bench after obtaining nomination from Hon'ble The Chief Justice.

Order Date :- 14.3.2016

Pravin

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