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State Through Central Bureau Of ... vs Karunesh Kumar Trpathi (U/S 378 ...
2016 Latest Caselaw 44 ALL

Citation : 2016 Latest Caselaw 44 ALL
Judgement Date : 8 March, 2016

Allahabad High Court
State Through Central Bureau Of ... vs Karunesh Kumar Trpathi (U/S 378 ... on 8 March, 2016
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- U/S 482/378/407 No. - 1466 of 2001
 

 
Applicant :- State Through Central Bureau Of Investigation,(U/S 378(3)
 
Opposite Party :- Karunesh Kumar Trpathi (U/S 378 (3) Cr.P.C.)
 
Counsel for Applicant :- Bireshwar Nath
 

 
Hon'ble Bachchoo Lal,J.

On the request of the learned counsel for the applicant, list in the next cause list.

In the meantime learned counsel for the applicant may submit the correct address of opposite party. 

Order Date :- 8.3.2016

A.

 

 

 
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