Manoj Kumar vs State Of U.P.
2016 Latest Caselaw 439 ALL

Citation : 2016 Latest Caselaw 439 ALL
Judgement Date : 14 March, 2016

Allahabad High Court

Manoj Kumar vs State Of U.P. on 14 March, 2016

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 9130 of 2015
 

 
Applicant :- Manoj Kumar
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Surendra Pratap Singh,Rajneesh Kumar Verma
 
Counsel for Opposite Party :- Govt. Advocate,Suresh Mishra
 

 
Hon'ble Bachchoo Lal,J.

No counter affidavit has been filed on behalf of State.

On the request of Sri Anshuman Pandey holding brief of Sri Suresh Mishra learned counsel for the complainant, list in the next cause list.

Order Date :- 14.3.2016

Jitendra

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