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N.N. Nath Verma vs State Of U.P.
2016 Latest Caselaw 436 ALL

Citation : 2016 Latest Caselaw 436 ALL
Judgement Date : 14 March, 2016

Allahabad High Court
N.N. Nath Verma vs State Of U.P. on 14 March, 2016
Bench: Sudhir Agarwal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CRIMINAL REVISION No. - 2271 of 2003
 

 
Revisionist :- N.N. Nath Verma
 
Opposite Party :- State Of U.P.
 
Counsel for Revisionist :- Dayashanker Mishra,Chanderkesh Misra
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Sudhir Agarwal,J.

Passed over for the day on account of illness of Sri Daya Shanker Mishra, learned counsel for revisionist.

Order Date :- 14.3.2016

Pravin

 

 

 
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